Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 5C in The Prevention Of Cruelty To Animals Act, 1313 F

5C. Loading buffalo during prescribed hours

Any person who employs any buffalo for driving burden in such hours or during such period as may be prescribed by rules made under this Act, he shall be punished with fine which may extend to fifty rupees.