Delhi High Court - Orders
Dtc Retired Employees Asso. (Regd.) vs Delhi Transport Corporation on 1 February, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2494/2020
DTC RETIRED EMPLOYEES ASSO. (REGD.)
..... Petitioner
Through: None.
versus
DELHI TRANSPORT CORPORATION
..... Respondent
Through: Mrs. Avnish Ahlawat, SC with
Ms. Tania Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Palak Rohmetra,
Ms. Laavanya Kaushik and Ms. Aliza
Alam, Advs. for DTC
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 01.02.2023
1. None for the petitioner.
2. Re-notify on April 12, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J FEBRUARY 1, 2023/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:03.02.2023 16:41:35