Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1)(f) in The Delhi Land Holdings (Ceiling) Act, 1960

(f)the excess land which may be restored to a Bhumidhar;