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[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 12 in The School of Planning and Architecture Act, 2014

12. Authorities of Schools.

- The following shall be the authorities of a School, namely:-
(a)a Board of Governors;
(b)a Senate; and
(c)such other authorities as may be declared by the Statutes to be the authorities of the School.