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Union of India - Section
Section 142 in The Narcotic Drugs and Psychotropic Substances (Execution of Bond by Convicts or Addicts) Rules, 1985
142.
In exercise of the powers conferred by section 76 read with sections 34 and 39 of the Narcotic Drugs and Psychotropic Substances Act, 1985 (61 of 1985), the Central Government hereby makes the following rules, namely:- :| Enforced from 26.12.1985. |