Himachal Pradesh High Court
Riyaz Ahmad vs . Kulbhushan And Ors. on 27 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Riyaz Ahmad vs. Kulbhushan and ors.
CMPMO No.109 of 2018 27.03.2023 Present: Mr. Ashok Kumar Tyagi, Advocate, for the petitioner.
Ms. Shashi Kiran, Advocate Vice Mr.Rupinder Singh Thakur, Advocate, for respondent No.1. r CMP(M) Nos.1690 & 1691 of 2022 Learned counsel for respondent No.1 prays for and is granted three weeks' more time to file reply. List thereafter.
( Sushil Kukreja ) Judge 27th March, 2023 (reena) ::: Downloaded on - 27/03/2023 20:34:22 :::CIS