Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(10)] [Section 17] [Entire Act]

State of Manipur - Subsection

Section 17(10)(i) in Manipur Value Added Tax Act, 2004

(i)in respect of any taxable goods under this Act purchased by him from another registered dealer for resale but give away by way of free sample or gift;