Supreme Court - Daily Orders
Lt. Colonel Virender Singh vs Union Of India on 18 September, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.68 COURT NO.6 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 20572/2017
(Arising out of impugned final judgment and order dated 06-01-2017
in OA No. 646/2014 passed by the Armed Forces Tribunal)
LT. COLONEL VIRENDER SINGH Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(IA No.86580/2017-CONDONATION OF DELAY IN FILING and IA
No.86582/2017-CONDONATION OF DELAY IN REFILING)
Date : 18-09-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Indra Sen Singh, Adv.
Mr. Sarvesh Singh, AOR
For Respondent(s) Mr. A.K. Sanghi, Sr. Adv.
Ms. B. Sunita Rao, Adv.
Mr. Anurag, Adv.
Mr. R. Balasubramanian, Adv.
Ms. Aarti Sharma, Adv.
Mr. Santosh Kumar Pandey, Adv.
Mr. Santosh Kumar Vishwakarma, Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be tagged along with Diary No. 18010/2017.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2017.09.20(ASHWANI KUMAR) 14:24:32 IST Reason: (MALA KUMARI SHARMA) COURT MASTER COURT MASTER