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[Cites 0, Cited by 0] [Section 31A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31A(3) in The M.P. Panchayat Nirvachan Niyam, 1995

(3)A copy of affidavit/declaration of candidates for the post of Panch, Sarpanch, Member of Janpad Panchayat and Zila Panchayat shall he exhibited on the notice board in the office of the Returning Officer. Its copy shall he made available to any citizen on demand on payment of prescribed fee.]