Section 4(2)(a) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(a)the element of direct recruitment in the grade or cadre in which the vacancies have occurred is more than sixty-six and two-third percent;

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