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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in Madhya Pradesh Private Security Agencies Rules, 2012

(2)An appeal preferred under section -14 shall be in Form VII along with a fee* of Rs. 2000/- credited through Challan under head "Grant No.03 Police 2055 Police 0055 Revenue Receipts 103- fees" signed by the appellant or his authorised representative and may be presented in person or by registered post to "The Secretary, Govt. of M.P., Home (C) Department, Vallabh Bhawan, Mantralaya, Bhopal.