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Union of India - Section

Section 13 in The Standards of Quality of Service (Broadcasting and Cable Services) (Cable Television-Non-CAS Areas) Regulations, 2009

13. Provision of power back-up. -A cable operator or the multi-system operator, as the case may be, shall take all necessary steps for provision of back­ up power supply for at least six hours in order to minimize the incidence of service interruption due to power failure.