Allahabad High Court
Rahul Patel vs State Of U.P. on 11 July, 2011
Author: Arvind Kumar Tripathi
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17832 of 2011 Petitioner :- Rahul Patel Respondent :- State Of U.P. Petitioner Counsel :- S.N. Verma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 11.7.2011 Gss