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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Rajasthan - Subsection

Section 131(b) in Rajasthan Co-operative Societies Act, 1965

(b)[ if it is an offence under clause (b) of that section, with imprisonment for a term which may extend to six months or with fine which may extend to five thousand rupees, or with both] [Substituted by Rajasthan Act No. 2 of 1991 [10.1.91.]]; and