Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 133 in Haryana Municipal Corporation Act, 1994 133. - [***] [Section 133 of Haryana Act 16 of 1994 Omitted by Haryana Act No. 21 of 2012.]
