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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(xxi) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xxi)pay pension, leave allowances, gratuities, compassionate allowance and contributions, towards leave allowance, pensions or provident fund of the officers and servants employed by the marked committee in the prescribed manner;