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[Cites 0, Cited by 0] [Section 18B] [Entire Act]

State of Goa - Subsection

Section 18B(3) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(3)The provisions of section 18A and sections 18C to 181 shall, so far as may be applicable, apply to such purchase.