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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Motor Transport Workers Act, 1961

(2)The certifying surgeon shall perform such duties as may be prescribed in connection with—
(a)the examination and certification of motor transport workers;
(b)the exercise of such medical supervision as may be prescribed where adolescents are, or are to be, employed as motor transport workers in any work in any motor transport undertaking which is likely to cause injury to their health.