Allahabad High Court
Shamsher Bahadur vs Board Of Directors, Farrukhabad Gramin ... on 1 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 41169 of 2003 Petitioner :- Shamsher Bahadur Respondent :- Board Of Directors, Farrukhabad Gramin Bank Thru' Chairman Counsel for Petitioner :- K.M. Mishra,H.R.Mishra Counsel for Respondent :- Amit Saxena,S.C. Hon'ble Rajes Kumar,J.
Hon'ble Mahesh Chandra Tripathi,J.
The order-sheet reveals that on several occasions the case has been adjourned on the request of Sri K.M. Mishra, Advocate. Today again, an adjournment has been sought on the ground of illness. The case is passed over.
List in the next cause list peremptorily.
Order Date :- 1.10.2013 OP