Delhi High Court - Orders
Cmc Limited vs Gita Rawar And Anr on 3 January, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1440/2012
CMC LIMITED ..... Petitioner
Through: Mr. Rahul Kumar Gupta, Advocate.
versus
GITA RAWAR AND ANR ..... Respondents
Through: Mr. Chandra Shekhar Bharathi,
Mr. Azeem Samuel, Mr. Amit
Mishra, Mr. Akhil Kulshrestha and
Mr. Shivam Singania, Advocates for
R-2.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 03.01.2024
1. Mr. Rahul Kumar Gupta, Advocate who is appearing on behalf of the petitioner stated that arguing counsel Sh. Ujjwal Kumar Jha has expired and seeks time to obtain appropriate instructions from the petitioner.
2. List on 21.05.2024.
DR. SUDHIR KUMAR JAIN, J JANUARY 3, 2024 N/AK This is a digitally signed order.
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