Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 87 in Finance Act, 2013

87. Amendment of Second Schedule.

- In the Customs Tariff Act,-
(a)in the Second Schedule, against SI. No. 43, for the entry in column (2), the entry "7210,7212" shall be substituted and shall be deemed to have been substituted with effect from the 1st day of March, 2011;
(b)the Second Schedule shall be amended in the manner specified in the Fourth Schedule. Excise