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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(oo) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(oo)"Indian Electricity Grid Code (IEGC) or Grid Code" means these regulations specifying the philosophy and the responsibilities for planning and operation of Indian power system;