Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 8 in Doon University Act, 2005 8. Norms and Accreditation. (1)The University shall conform to the norms/regulation of University Grants Commission as amended from time to time.(2)The University will seek accreditation from the concerned national body/ies, as required.Chapter-III Officers of the University
