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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Gopalpur Port Rules, 1987

(2)No vessel's anchor shall be weighed and no vessel's engine shall be moved while passengers are embarking or disembarking-
(a)gangways over which passengers embark and disembark to and from the shore shall consist of not less than two widths of planking securely fastened together of a total width of not less than 2 feet and a portable handrail provided for such gangway;
(b)gangways over which passengers embark and disembark to or from pontoons or jetties shall be so constructed as to form one unit with a total width of not less than 2 feet and shall be fitted with a fixed Guardrail on each side;
(c)where practicable two gangways shall be provided, one for embarking or disembarking passengers and the other for loading or discharging cargo, if it is not practicable to provide two gangways, on no account may passengers be embarked or disembarked and cargo loaded or discharged at the same time over the same gangways;
(d)every vessel fitted with electric light shall be provided with a cluster of flood lights placed on each side of the vessel in such a Position so as to illuminate the passenger gangway at whatever place passengers are landed or embarked. Vessels not fitted with electric lights shall be provided with efficient oil lamps to illuminate the passengers' gangway.