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State of Gujarat - Section

Section 55 in The Bombay Irrigation Act, 1879

55. Finality of orders of State Government, Collector's decision and award.

- Any order passed by the State Government in revision under section 54 and subject to such order, the decision of the Collector on appeal under section 53, and subject to the order of the State Government and the decision of the Collector on appeal, the award made under section 51 shall be final.