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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(2) in Haryana Municipal Building Bye-laws 1982

(2)Single staircase of the width mentioned above may be replaced by two or more staircases provided none of the two or more substituted staircases shall not be less than 1.2 metres in width. Staircases so provided shall be built in fire-resisting materials.