Himachal Pradesh High Court
Kumari Kalpna vs . State Of H. P. & Ors. on 4 July, 2022
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
Kumari Kalpna vs. State of H. P. & Ors.
CWPOA No. 8074 of 2019 04.07.2022 Present : Mr. Sahil Thakur, proxy counsel, for the .
petitioner.
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. and Mr. Bhupinder Thakur, Dy.
A.G., for respondents-State.
Admit.
(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge 4th July, 2022 (sanjeev) ::: Downloaded on - 04/07/2022 20:05:31 :::CIS