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[Cites 0, Cited by 0] [Section 136(3)] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(3)(b) in The Coal Mines Regulations, 2017

(b)in the case of a gassy seam of third degree, a flame or electric welding or repairing apparatus may be used belowground if prior permission in writing has been obtained from the Regional Inspector and subject to such conditions as he may specify therein.