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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(180) in Punjab Urban Planning and Development Building Rules, 2018

(180)"setback" means the peripheral area formed by the minimum horizontal distance between edge of the property line of the plot/site and building or part thereof facing it, within which any constructions other than exempted by the Competent Authority, are prohibited and is meant to provide light, air, ventilation and fire safety to the building and landscaping in the plot;