Section 34(2)(e) in The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

(e)the form in which an application for guardianship may be made by a registered organisation under sub-section (2) of section 14;

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