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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(3) in Kerala University Act, 1969

(3)The Academic Council shall consist of the following members, namely:-
(a)the Vice-Chancellor;
(b)the Pro*Vice-Chancellor;
(c)the Director of Public Instruction;
(d)the Director of Technical Education,
(e)the Director of Collegiate Education;
(f)the Deans of Faculties,
(g)ten heads of University departments of study and research, who are not Deans of Faculties, by rotation according to seniority, 3/20- 4a
(h)five members (other than Deans of Faculties) elected by the principals of professional colleges from among themselves;
(i)seven members (other than Deans of Faculties) elected by the principals of first grade colleges from among themselves ;
(j)two members (other than Deans of Faculties) elected by the principals of junior colleges from among themselves ;
(k)one member, not being the Dean of a Faculty, elected by the principals of the colleges of oriental languages from among themselves ,
(l)one member each for every subject of study (not being a Dean of Faculty or head of department or principal) elected by the teachers of that subject from among themselves :
Provided that a member so elected shall be a teacher having not less than ten years' teaching experience ;
(m)three members (not being teachers) elected by the members of the Senate from among themselves.
(n)one headmaster and one teacher of secondary school m the University area nominated by the Chancellor.