Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Madhya Pradesh - Subsection Section 73(2) in The M.P. Factories Rules, 1962 (2)All personal protective appliances provided to the workers as required under any of the provisions of the Act or the rules shall have certification of ISI.
