Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92AA(2)] [Section 92AA] [Entire Act]

State of Tamilnadu - Subsection

Section 92AA(2)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)Part-II of Form 23 completed in other respects and signed by the Counting Supervisor and also by the candidates or their election agents or their counting agents present;