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Central Information Commission

Mrdevendra Kumar vs Department Of Posts on 13 May, 2015

                       CENTRAL INFORMATION COMMISSION
                          Club Building (Near Post Office)
                        Old JNU Campus, New Delhi - 110067
                               Tel: +91-11-26101592

                                                          File No. CIC/BS/A/2014/001172/7602
                                                                                 13 May 2015
Relevant Facts emerging from the Appeal:

Appellant                              :     Mr. Devendra Kumar
                                             House no. 72, Ujiyari Purwa,
                                             Nai Basti, Post: Khyora,
                                             Nawabganj, Kanpur Nagar - 208017
                                             Uttar Pradesh

Respondent                             :     CPIO & Assistant Director (Recruitment)
                                             Department of Posts
                                             O/o the Chief Postmaster General
                                             Uttar Pradesh Circle,
                                             Lucknow, Uttar Pradesh

RTI application filed on               :     07/01/2014
PIO replied on                         :     21/02/2014
First appeal filed on                  :     11/03/2014
First Appellate Authority order        :     03/04/2014
Second Appeal dated                    :     06/05/2014

Information sought

:-

The appellant has sought the following information regarding roll no. 3016709461 of PAPER II held on 31/08/2013:-
1. Provide the certified copy of the computer typing sheet and computer data entry sheet of the above said roll no.
2. Provide the details of the computer typing test as per following format:-
(A) GROSS TYPING SPEED-------w.p.m (B) NET TYPING SPEED----------w.p.m. (C) Computer Typing Test Obtains Marks-----

3. Provide the procedure of allotting the marks in computer typing test.

Grounds for the Second Appeal:

The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present Appellant: Mr. Devendra Kumar through VC Respondent: Mr. A P Asthana CPIO's representative CPMG Office The appellant stated that he has not received the complete information The CPIO's representative stated that the remaining information has been collected from M/s. CMC Ltd which had conducted the examination and has been mailed to the appellant on 11/05/2015. The Page 1 of 2 appellant stated that he has not received any such letter. The CPIO's representative stated that the letter is probably in transit; however, he will supply a copy by registered post.
Decision notice:
As stated by the CPIO's representative he should supply copy of letter dated 11/05/2015 by registered post forthwith.
The appeal is disposed of accordingly.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2