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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(f) in Delegation of Financial Powers Rules, 1978

(f)Re-appropriation of funds for completion of electrical installations and Public Health portion of building works may be made from out of the composite estimates for the works as a whole.