Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 45N(1)] [Section 45N] [Entire Act]

Union of India - Subsection

Section 45N(1)(ii) in The Reserve Bank of India Act, 1934

(ii)of any non-banking institution being a financial institu­tion, if the Bank considers it necessary or expedient to inspect that institution.