Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] Union of India - Subsection Section 39(3) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 (3)An employer shall furnish to the concerned Special Employment Exchange, the results of selection within fifteen days from the date of selection.
