Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Railways Act, 1989

(2)The general superintendence and control of a Zonal Railway shall vest in the General Manager.