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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(2)Notwithstanding anything contained in sub-section (1), the State Government may, at any time, by notification in the Official Gazette, direct that any University shall have its headquarters at the place other than that specified against it in column (4) of the Schedule.