Section 85(1)(b) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

(b)such resolution, order, License, permission or act is in excess of the powers conferred by this Act or is contrary to any law; or

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