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State of Uttar Pradesh - Section

Section 27 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

27. Regulation of pay, allowances, pension, etc.

- Except as otherwise provided in these Regulations or as specially covenanted in any Service Agreement, the pay, allowances, pension, leave and other conditions of service shall be regulated by such corresponding rules of the State Government applicable to similar category of officers and may have been adopted by the Board until promulgation of regulations in this behalf by the Board.