Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act] Union of India - Subsection Section 28(1)(n) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020 (n)the construction of quarters for the staff and allotment of such quarters under clause (k) of section 13;