Section 16(1) in National Cadet Corps (Girls Division) Rules, 1949
(1)When an application under rule 14 is made to the [Headmistress or Principal] [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97], she will fill tip and sign the relevant part of a statement in Form II and shall forward the application to the appropriate authority specified in Rule 14.
