Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 147 in The Armed Forces Tribunal (Practice) Rules, 2009

147. Furnishing of weekly and monthly statements. —

(1)The Registrar of each Bench shall prepare a weekly progress report in Form No. 28 and circulate among all the Members of the Bench concerned.
(2)The Vice-Chairperson of the Bench concerned shall forward a consolidated monthly progress report in Form No. 28 to the Chairperson before the 7th day of each month.
(3)The Registrar of the concerned Bench shall prepare a monthly statement in two parts as in Form No. 29 regarding filing, disposal and pendency of cases and forward the same to the Principal Registrar of the Principal Bench before the 7th day of each month. __________
(1)Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.