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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(6) in The M.P. Boilers Rules, 1969

(6)Fee for examination, inspection, test and periodic check test of indents and stores relating to Boiler and its scantlings. - A fee equivalent to 1 per cent of the value of store inspected shall be charged with a minimum of Rs. 400/- for each visit.