Gauhati High Court
The Commissioner Of Income Tax And Anr. ... vs M/S Goldstone Cements Ltd on 29 September, 2023
Author: Chief Justice
Bench: Chief Justice
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GAHC010094622022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2000/2023
1: THE COMMISSIONER OF INCOME TAX AND ANR. OFFICE OF THE
PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI AAYAKAR
BHAWAN SEVENTH FLOOR G.S. ROAD GUWAHATI-781005.
2: INCOME TAX OFFICER, DCIT/ACIT, CIRCLE-3, GUWAHATI OFFICE OF
THE PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI AAYAKAR
BHAWAN SEVENTH FLOOR G.S. ROAD GUWAHATI-781005.
VERSUS
M/S GOLDSTONE CEMENTS LTD.
VILLAGE- MUSIANG LAMARE (OLD) KHLIEHRIAT EAST JAINTIA HILLS
MEGHALAYA-793200. (PAN NO. AADCG2870Q).
Advocate for Applicants : MR. S C KEYAL
Advocate for Respondent : DR. A SARAF appearing for M/S GOLDSTONE CEMENTS LTD.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 29.09.2023 In view of the judgment & order passed today (29.09.2023) in the connected appeal being ITA No.9/2022, the interlocutory application stands closed.
JUDGE CHIEF JUSTICE
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Comparing Assistant