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Gauhati High Court

The Commissioner Of Income Tax And Anr. ... vs M/S Goldstone Cements Ltd on 29 September, 2023

Author: Chief Justice

Bench: Chief Justice

                                                                       Page No.# 1/2

GAHC010094622022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/2000/2023

           1: THE COMMISSIONER OF INCOME TAX AND ANR. OFFICE OF THE
           PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI AAYAKAR
           BHAWAN SEVENTH FLOOR G.S. ROAD GUWAHATI-781005.

           2: INCOME TAX OFFICER, DCIT/ACIT, CIRCLE-3, GUWAHATI OFFICE OF
           THE PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI AAYAKAR
           BHAWAN SEVENTH FLOOR G.S. ROAD GUWAHATI-781005.

                           VERSUS

           M/S GOLDSTONE CEMENTS LTD.
           VILLAGE- MUSIANG LAMARE (OLD) KHLIEHRIAT EAST JAINTIA HILLS
           MEGHALAYA-793200. (PAN NO. AADCG2870Q).

Advocate for Applicants : MR. S C KEYAL
Advocate for Respondent : DR. A SARAF appearing for M/S GOLDSTONE CEMENTS LTD.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 29.09.2023 In view of the judgment & order passed today (29.09.2023) in the connected appeal being ITA No.9/2022, the interlocutory application stands closed.

                   JUDGE                                 CHIEF JUSTICE
                       Page No.# 2/2




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