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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(2)(i) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(i)indulge in deliberate manipulation or price rigging or cornering activities affecting the securities market and the investors interest;