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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(l) in Andhra Pradesh Women and Children's institutions (Licensing) Rules, 2010

(l)Updated report on residents/beneficiaries shall be provided to licensing authority starting with Application for License in Form-IA with only changes to be reported at http://missingperson.ap.nic.in in Form-I-B for every six months thereafter and in such manner as prescribed by Government or licensing authority.