Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(18) in Rajasthan Public Parks Rules, 1959 (18)deposit or leave any glass or china earthenware, link cartoon, papers, hairs or other refuse or litter which harm or tend harm the amenities of the park,
