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[Cites 0, Cited by 0] [Section 49W] [Entire Act]

Union of India - Subsection

Section 49W(4) in Conduct of Elections Rules, 1961

(4)The presiding officer shall open the sealed packet in the presence of the polling agents present and use the marked copy of the electoral roll for marking the names of the electors who are allowed to vote at the adjourned poll.